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Madhya Pradesh High Court

Sanju @ Sanjiv vs The State Of Madhya Pradesh on 20 September, 2023

Author: Rohit Arya

Bench: Rohit Arya

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 5252 of 2023 (SANJU @ SANJIV Vs THE STATE OF MADHYA PRADESH) Dated : 20-09-2023 List along with connected CRA 5491 of 2023.



                             (ROHIT ARYA)                                 (DEEPAK KUMAR AGARWAL)
                                JUDGE                                              JUDGE

                           MKB




Signature Not Verified
Signed by: MAHENDRA
BARIK
Signing time: 22-09-2023
01:35:17 AM