Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Haryana - Subsection

Section 17(9) in Haryana Aided Schools (Special Pension and Contributory Provident Fund) Rules, 2001

(9)The amount of the contributory provident fund which was due from the management on the date of publication of these rules in the Official Gazette and has not been deposited, shall be deposited by the Management along with interest at the rates of interest applicable to the contributory provident fund.