Supreme Court - Daily Orders
Asstt. Commissioner Of Income Tax And ... vs Pepsi Foods Pvt. Ltd. on 10 November, 2017
Bench: A.K. Sikri, Ashok Bhushan
1
ITEM NO.1 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 4659/2015
(Arising out of impugned final judgment and order dated 07-08-2014
in WPC No. 415/2014 passed by the High Court Of Delhi At New Delhi)
ASSTT. COMMISSIONER OF INCOME TAX AND ANR Petitioner(s)
VERSUS
PEPSI FOODS PVT. LTD. Respondent(s)
(Part heard by Hon.Mr. Justice AKS/AB JJ.)
WITH
SLP(C) No. 16182/2016 (XIV)
SLP(C) No. 4698/2015 (XIV)
SLP(C) No. 8839/2015 (XIV)
SLP(C) No. 4242/2016 (XIV)
SLP(C) No. 16174/2016 (XIV)
SLP(C) No. 16181/2016 (XIV)
SLP(C) No. 521/2016 (XIV)
SLP(C) No. 24284/2016 (XIV)
SLP(C) No. 8838/2015 (XIV)
SLP(C) No. 16290/2016 (XIV)
SLP(C) No. 6459/2015 (XIV)
SLP(C) No. 6462/2015 (XIV)
SLP(C) No. 24494/2016 (XIV)
SLP(C) No. 7561/2015 (XIV)
SLP(C) No. 6461/2015 (XIV)
SLP(C) No. 16180/2016 (XIV)
SLP(C) No. 7563/2015 (XIV)
SLP(C) No. 5284/2016 (XIV)
SLP(C) No. 1805/2016 (XIV)
SLP(C) No. 6458/2015 (XIV)
SLP(C) No. 16286/2016 (XIV)
SLP(C) No. 34440/2015 (XIV)
SLP(C) No. 10438/2015 (XIV)
SLP(C) No. 16289/2016 (XIV)
SLP(C) No. 4699/2015 (XIV)
SLP(C) No. 10831/2016 (XIV)
SLP(C)
Signature Not Verified
No. 19978/2016 (XIV)
SLP(C)
Digitally signed by
ASHWANI KUMAR
Date: 2017.11.11
No. 24495/2016 (XIV)
SLP(C)
12:09:09 IST
Reason: No. 14469/2016 (XIV)
SLP(C) No. 24493/2016 (XIV)
Date : 10-11-2017 These petitions were called on for hearing today.
2
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. K. Radhakrishnan, Sr. Adv.
Mr. Rupesh Kumar, Adv.
Mr. Arijit Prasad, Adv.
Mr. M.P. Gupta, Adv.
Mr. Nikhil Rohatgi, Adv.
Mr. Shashank Khurana, Adv.
Mr. B.V. Balramdas, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. Sudesh Garg, Adv.
Mr. S.S. Shamshery, Adv.
Ms. Babita Yadav, Adv.
Mr. Rajesh Singh, AOR
Mr. Deepak Chopra, Adv.
Mr. Harpreet Singh Ajmani, Adv.
Mr. Sheel Vardhan, Adv.
Mr. R. Chandrachud, AOR
Mr. Rahul Gupta, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 17.11.2017.
(ASHWANI THAKUR) (MALA KUMARI SHARMA) COURT MASTER (SH) COURT MASTER