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Allahabad High Court

M/S Hindustan Mint & Agro Products (P) ... vs Union Of India And Others on 15 July, 2010

Author: Ra°Es Kumar

Bench: Ra°Es Kumar

Court No. - 37

Case :- WRIT TAX No. - 560 of 2010

Petitioner :- M/S Hindustan Mint & Agro Products (P) Ltd.

Respondent :- Union Of India And Others
Petitioner Counsel :- A.P. Mathur
Respondent Counsel :- B.K. Singh Raghuvanshi

Hon'ble Ra°es Kumar,J.

Hon'ble Bharati SaDru.J. List the case after two weeks. Order Date :- 15.7.2010 PG