Allahabad High Court
M/S Hindustan Mint & Agro Products (P) ... vs Union Of India And Others on 15 July, 2010
Author: Ra°Es Kumar
Bench: Ra°Es Kumar
Court No. - 37 Case :- WRIT TAX No. - 560 of 2010 Petitioner :- M/S Hindustan Mint & Agro Products (P) Ltd. Respondent :- Union Of India And Others Petitioner Counsel :- A.P. Mathur Respondent Counsel :- B.K. Singh Raghuvanshi Hon'ble Ra°es Kumar,J.
Hon'ble Bharati SaDru.J. List the case after two weeks. Order Date :- 15.7.2010 PG