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[Cites 0, Cited by 0] [Section 4(9)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(9)(c) in Mahatma Jyoti Rao Phoole University, Jaipur, 2012

(c)to promote coordination between various Faculties; Departments, University institutes and centers established as per the provisions of the Act, collaboration between the University and other institutions of higher learning and establish such committees or boards as may deemed necessary for the purpose;