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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Himachal Pradesh - Subsection

Section 12(1)(i) in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Rules, 1973

(i)a statement of classification of land for the purpose of consolidation and the exchange ratio for conversion of one class into another;