Delhi High Court - Orders
Pavan Sachdeva vs Reema Mittal And Ors on 19 May, 2026
$~74 to 76
* IN THE HIGH COURT OF DELHI AT NEW DELHI
CRL.M.C. 5542/2022, CRL.M.A. 22009/2022
PAVAN SACHDEVA .....Petitioner
Through: Mr. Aditya Jain and Mr. Suman
Kumar, Advs.
versus
REEMA MITTAL AND ORS .....Respondents
Through: Mr. Shashank S. Mangal, Adv. for
R-1
75
+ CRL.M.C. 5562/2022, CRL.M.A. 22049/2022
PAVAN SACHDEVA .....Petitioner
Through: Mr. Aditya Jain and Mr. Suman
Kumar, Advs.
versus
M/S V K MITTAL AND SONS (HUF) AND ORS.....Respondents
Through: Mr. Shashank S. Mangal, Adv. for
R-1
76
CRL.M.C. 5753/2022, CRL.M.A. 22657/2022
PAVAN SACHDEVA .....Petitioner
Through: Mr. Aditya Jain and Mr. Suman
Kumar, Advs.
versus
VINOD KUMAR MITTAL AND ORS .....Respondents
Through: Mr. Shashank S. Mangal, Adv. for
R-1
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/05/2026 at 22:03:38
CORAM:
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 19.05.2026
1. It is already 04:45 PM. Due to paucity of time the present matters could not be taken up for hearing, in interest of justice, renotify on 18.09.2026.
2. A copy of this order be kept in all the connected matters.
SAURABH BANERJEE, J MAY 19, 2026/rr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/05/2026 at 22:03:38