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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Sikkim - Subsection

Section 9(1)(d) in The Sikkim Labour Protection Act, 2005

(d)to furnish the list of workers who have left Sikkim to the Registering Officer with a copy to nearest Police Station and area Inspector Station in such form as any be prescribed;