Delhi High Court - Orders
Tommorrowland Limited vs Hdfc Bank Ltd on 18 July, 2024
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~A-40 to 67
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) 38/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr. Pavan Sachdeva, Mr. Ishan
Sachdeva and Mr. K. K. R. Das,
Advocates
versus
HDFC BANK LTD. ..... Respondent
Through: Mr. Raman Kapur, Sr. Advocate with
Mr. Rishab Raj Jain, Advocate
+ FAO(OS) 45/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr. Pavan Sachdeva, Mr. Ishan
Sachdeva and Mr. K. K. R. Das,
Advocates
versus
SHARMA AND CO. AND OTHERS ..... Respondents
Through:
+ FAO(OS) 46/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr. Pavan Sachdeva, Mr. Ishan
Sachdeva and Mr. K. K. R. Das,
Advocates
versus
V. JETHALAL RAMJI SHARE BROKERS PVT LTD & ORS.
..... Respondents
Through:
+ FAO(OS) 47/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr. Pavan Sachdeva, Mr. Ishan
Sachdeva and Mr. K. K. R. Das,
Advocates
FAO(OS) 38/2022 & other connected matters Page 1 of 9
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/07/2024 at 01:23:59
versus
HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE
DEVELOPMENT CORPORATION LTD. ..... Respondent
Through: Mr. Anil Kumar Yadav, AAG with
Ms.Noopur Singhal, Advocate for
HSIIDC
+ FAO(OS) 85/2022 & CM APPL.31837/2022
HDFC BANK LIMITED ..... Appellant
Through: Mr. Raman Kapur, Sr. Advocate with
Mr. Rishab Raj Jain, Advocate
versus
TOMORROWLAND LIMITED ..... Respondent
Through: Mr. Pavan Sachdeva, Mr. Ishan
Sachdeva and Mr. K. K. R. Das,
Advocates
+ FAO(OS) 48/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr. Pavan Sachdeva, Mr. Ishan
Sachdeva and Mr. K. K. R. Das,
Advocates
versus
ESSAR CAPITAL LTD. NOW KNOWN AS VAJRESH
CONSULTANT LIMITED ..... Respondent
Through:
+ FAO(OS) 49/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr. Pavan Sachdeva, Mr. Ishan
Sachdeva and Mr. K. K. R. Das,
Advocates
versus
FAO(OS) 38/2022 & other connected matters Page 2 of 9
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/07/2024 at 01:23:59
JALAN AND CO. ..... Respondent
Through:
+ FAO(OS) 50/2022
TOMMORROWLAND LIMITED ..... Appellant
Through:
versus
STERLING HOLIDAY FINANCIAL SERVICES LTD
..... Respondent
Through:
+ FAO(OS) 51/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr. Pavan Sachdeva, Mr. Ishan
Sachdeva and Mr. K. K. R. Das,
Advocates
versus
VEERHEALTH CARE LTD ..... Respondent
Through: Mr. Sonal Sinha, Advocate
+ FAO(OS) 52/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr. Pavan Sachdeva, Mr. Ishan
Sachdeva and Mr. K. K. R. Das,
Advocates
versus
NICCO UCO ALLIANCE CREDIT LTD ..... Respondent
Through: Mr. Arav Kapoor and Mr. Mridul
Vats, Advocate
+ FAO(OS) 53/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr. Pavan Sachdeva, Mr. Ishan
Sachdeva and Mr. K. K. R. Das,
Advocates
FAO(OS) 38/2022 & other connected matters Page 3 of 9
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/07/2024 at 01:24:00
versus
ANALYSIS TRADE CONSULTANCY LLP ..... Respondent
Through: Mr. Rajesh Banati, Mr. Ashish Sareen
and Mr. Shoubhik Roy, Advocates
+ FAO(OS) 54/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr. Pavan Sachdeva, Mr. Ishan
Sachdeva and Mr. K. K. R. Das,
Advocates
versus
NAVODAY MANAGEMENT SERVICES LIMITED
..... Respondent
Through:
+ FAO(OS) 55/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr. Pavan Sachdeva, Mr. Ishan
Sachdeva and Mr. K. K. R. Das,
Advocates
versus
PRESSMAN ADVERTISING LIMITED ..... Respondent
Through: Ms. Mrinal Chaudhry, Advocate
+ FAO(OS) 57/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Through: Mr. Pavan Sachdeva, Mr.
Ishan Sachdeva and Mr. K. K. R. Das,
Advocates
versus
REAL GROWTH FINANCIAL SERVICES LTD NOW RGF
CAPITAL MARKETS LTD ..... Respondent
Through:
FAO(OS) 38/2022 & other connected matters Page 4 of 9
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/07/2024 at 01:24:01
+ FAO(OS) 58/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Through: Mr. Pavan Sachdeva, Mr.
Ishan Sachdeva and Mr. K. K. R. Das,
Advocates
versus
SANCHAY FINVEST LIMITED ..... Respondent
Through: Mr.Sudhanshu Palo, Advocate with
Mr.Rakesh Kumar Palo and Mr. Rajesh
Palo, Advocate.
+ FAO(OS) 59/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr. Pavan Sachdeva, Mr. Ishan
Sachdeva and Mr. K. K. R. Das,
Advocates
versus
R. N. AHUJA AND CO. ..... Respondent
Through:
+ FAO(OS) 60/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr. Pavan Sachdeva, Mr. Ishan
Sachdeva and Mr. K. K. R. Das,
Advocates
versus
HEMDEV SECURITIES INDIA PVT. LTD. ..... Respondent
Through:
+ FAO(OS) 61/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr. Pavan Sachdeva, Mr. Ishan
Sachdeva and Mr. K. K. R. Das,
Advocates
versus
FAO(OS) 38/2022 & other connected matters Page 5 of 9
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/07/2024 at 01:24:01
PRASAD AND CO. AND OTHERS ..... Respondents
Through:
+ FAO(OS) 62/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr. Pavan Sachdeva, Mr. Ishan
Sachdeva and Mr. K. K. R. Das,
Advocates
versus
S. K. NAHATA AND CO. & ORS. ..... Respondents
Through:
+ FAO(OS) 63/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr. Pavan Sachdeva, Mr. Ishan
Sachdeva and Mr. K. K. R. Das,
Advocates
versus
DCM FINANCIAL SERVICES LTD ..... Respondent
Through: Mr.Sachin Chopra, Advocate with
Mr.Karan Babuta, Advocate.
+ FAO(OS) 64/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr. Pavan Sachdeva, Mr. Ishan
Sachdeva and Mr. K. K. R. Das,
Advocates
versus
CLARITY FINANCIAL SERVICES LTD. ..... Respondent
Through: Mr. Pavan Sachdeva, Mr. Ishan
Sachdeva and Mr. K. K. R. Das,
Advocates
FAO(OS) 38/2022 & other connected matters Page 6 of 9
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/07/2024 at 01:24:02
+ FAO(OS) 65/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr. Pavan Sachdeva, Mr. Ishan
Sachdeva and Mr. K. K. R. Das,
Advocates
versus
MANOJ BHARGAVA AND CO. ..... Respondent
Through:
+ FAO(OS) 66/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr. Pavan Sachdeva, Mr. Ishan
Sachdeva and Mr. K. K. R. Das,
Advocates
versus
DWARKADAS HARINARAYAN MAHESHWARI & ORS.
..... Respondents
Through:
+ FAO(OS) 69/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr. Pavan Sachdeva, Mr. Ishan
Sachdeva and Mr. K. K. R. Das,
Advocates
versus
DOLF LEASING LIMITED ..... Respondent
Through: Mr. Kunal Manav and Mr. Abhishek
Gulia, Advocates.
+ FAO(OS) 70/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr. Pavan Sachdeva, Mr. Ishan
Sachdeva and Mr. K. K. R. Das,
Advocates
versus
FAO(OS) 38/2022 & other connected matters Page 7 of 9
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/07/2024 at 01:24:02
SHAKTI AND CO. & ORS. ..... Respondents
Through:
+ FAO(OS) 116/2022 & CM APPL.44208/2022
HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE
DEVELOPMENT CORPORATION LTD ..... Appellant
Through: Mr. Anil Kumar Yadav, AAG with
Ms.Noopur Singhal, Advocate for
HSIIDC
versus
TOMMORROWLAND LIMITED ..... Respondent
Through: Mr. Pavan Sachdeva, Mr. Ishan
Sachdeva and Mr. K. K. R. Das,
Advocates
+ FAO(OS) 125/2022 & CM APPLs.47561-47562/2022 and
47564/2022
DOLF LEASING LTD. ..... Appellant
Through: Mr. Kunal Manav and Mr. Abhishek
Gulia, Advocates.
versus
TOMMORROWLAND LIMITED ..... Respondent
Through: Mr. Pavan Sachdeva, Mr. Ishan
Sachdeva and Mr. K. K. R. Das,
Advocates
+ FAO(OS) 140/2022 & CM APPLs.52288/2022, 52290-52291/2022
DCM FINANCIAL SERVICES LTD. ..... Appellant
Through: Mr. Sachin Chopra, Advocate
versus
TOMMORROWLAND LIMITED ..... Respondent
Through: Mr. Pavan Sachdeva, Mr. Ishan
Sachdeva and Mr. K. K. R. Das,
Advocates
FAO(OS) 38/2022 & other connected matters Page 8 of 9
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/07/2024 at 01:24:02
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 18.07.2024 List on 02nd September, 2024 at 2.30 p.m. ACTING CHIEF JUSTICE TUSHAR RAO GEDELA, J JULY 18, 2024/ kct FAO(OS) 38/2022 & other connected matters Page 9 of 9 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/07/2024 at 01:24:03