Bombay High Court
Lotus Refineries Pvt.Ltd vs National Stock Exchange Ltd on 28 August, 2018
Author: A.K. Menon
Bench: A.K. Menon
hcs
32.ap596.18.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION PETITION NO.596 OF 2018
Lotus Refineries (P) Ltd. .. Petitioner
Vs.
National Spot Exchange Ltd. .. Respondent
Mr.Zaid Ansari with Mr.Mangesh Kokare i/b Zaid S. Ansari for the petitioner.
Mr.Chirag Balsara i/b Naik & Naik for the respondent.
CORAM : A.K. MENON, J.
DATED : 28TH AUGUST, 2018. P.C. :
1. Additional affidavit to be filed on or before 1st September, 2018.
2. At the request of the learned counsel for the respondent, stand over to 4th September, 2018.
(A.K. MENON,J.) Digitally signed Hemant by Hemant Chandersen Shiv Chandersen Date:
Shiv 2018.08.30
15:03:43 +0530
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