Supreme Court - Daily Orders
Vikas Kamalakar Walawalkar vs The Deputy Salt Commissioner on 22 July, 2025
Bench: Sudhanshu Dhulia, Aravind Kumar
ITEM NO.62 COURT NO.8 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.10687/2025
[Arising out of impugned final judgment and order dated 07-04-2025
in IA No.2195/2024 passed by the High Court of Judicature at
Bombay]
VIKAS KAMALAKAR WALAWALKAR Petitioner(s)
VERSUS
THE DEPUTY SALT COMMISSIONER & ORS. Respondent(s)
IA No. 96168/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 96173/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES Date : 22-07-2025 This matter was mentioned today.
CORAM : HON'BLE MR. JUSTICE SUDHANSHU DHULIA HON'BLE MR. JUSTICE ARAVIND KUMAR For Petitioner(s) :Mr. Shyam Divan, Sr. Adv.
Mr. Gopal Sankaranarayanan, Sr. Adv. Mr. S.C. Mahimtura, Adv.
Mr. Kush Chaturvedi, AOR Mrs. Prerna Priyadarshini, Adv. Mr. Neel Kamal Mishra, Adv. Mr. Syed Faraz Alam, Adv.
Mr. Ishaan Mahimtura, Adv. Mr. Ishaan Zaveri, Adv.
Mr. Atharva Gaur, Adv.
Mr. Aayushman Aggarwal, Adv. Mr. Sudipto Sircar, Adv.
Mr. Tushar Shrivastava, Adv. Mr. Shourya Das Gupta, Adv.
For Respondent(s) : Mr. Raj Bahadur Yadav, AOR Signature Not Verified Mr. Tushar Mehta, Solicitor General Digitally signed by Deepak Guglani Date: 2025.07.23 Mr. Gurmeet Singh Makker, AOR 17:42:00 IST Reason: Mr. Rupesh Kumar, Sr. Adv.
Ms. Rajeshwari Shankar, Adv. Mr. Madhav Sinhal, Adv.
1Mr. Amit Sharma-ii, Adv.
Mr. Kartikeya Asthana, Adv.
Mr. H.K. Chaturvedi, AOR Mrs. Anjali Chaturvedi, Adv. Mr. Sagar Chaturvedi, Adv. Ms. Megha Chaturvedi, Adv.
UPON hearing the counsel the Court made the following O R D E R
1. List on 19.08.2025.
2. In the meantime, interim order shall continue until further orders.
(VIJAY KUMAR) (RENU BALA GAMBHIR) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR 2