Himachal Pradesh High Court
Ramesh Kumar Dehal vs . Baba Balak on 20 March, 2023
Bench: Sabina, Satyen Vaidya
Ramesh Kumar Dehal vs. Baba Balak Nath Temple Trust Deothsidh & Ors.
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CWP No. 1282 of 2023 20.3.2023 Present: Mr. Bhuvnesh Sharma, Senior Advocate with Mr. Rahul Thakur, Advocate, for the petitioner. Mr. K.D. Sood, Senior Advocate with Mr. Rahul Singh, Advocate, for the respondents.
CWP No. 1282 of 2023 & CMP No. 2517 of 2023 Notice. Mr. r Rahul Singh, Advocate, waives service of notice on behalf of the respondents and seeks time to file reply.
List again on 26.4.2023.
CMP No. 2518 of 2023 Application is disposed of with a direction to the applicant/petitioner to file English translation of Annexures P-2, P-3 and P-4, well before the next date.
( Sabina ) Acting Chief Justice ( Satyen Vaidya ) Judge March 20, 2023 (vs) ::: Downloaded on - 20/03/2023 20:34:56 :::CIS