Andhra Pradesh High Court - Amravati
S.Ravi Bhushan vs The National Highway Authority Of ... on 29 July, 2022
Author: D Ramesh
Bench: D Ramesh
(3208 ]
SNOW CAUSE NOTICE BEFORE ADMISSION)
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
{Special Original Juriadictian)
"RIDAY) THE TWENTY NINTH DAY OF JULY
TWO THOUSAND AND TYVENTY TYYO
SPRESENT:
THE HONOURABLE SRI JUSTICE D RAMESH.
WRIT PRYITION NO: 828568 OF 2024
Between:
Nel x
nach.
x
ied
JS.MLUSAive Kumar, Sic. Muddapne Hi
. Sundaramima, VANS O.
. (Bharath Kumar, Sie
_Marenna, fo. Thigpe Ram AN, ENC, Boed
* Gavindsppa, S/o
Managing Directar Kashya er Fissk
folie Vilage and Mancal, Ananthapurar
Ugrappagan Ningarmma, Wo. Late
years, OoecHiouse Wie, Mardalages
Ananthanuraru District, AP.
Krishnappa, Sio. Na arayar wippe. Hindu, agsad about S4 years, GooOulivation
Raia Vilage and Mandal, Ananthapurarnu Oistriet, AP.
S. Many unaih, Sle. Narayanappa, Hindu, aged shout G2 years, Deo Cullivalion,
Rolls Vilage and Mandal, Ananthaouramu Cistr
B.Naras wnhappa. Sia 8 Narayanappa, incu, ade bout &:
Occ Gullivation, Fi tolla Vilage and Maree Anants apuremu Hsia, AUP,
RAN pi see cna M ais Narsappa, nda, aged about G0 yaars, Goo Culivation,
: Sheruramy Oistres, ALP.
Parvatharnm 1B, "Wo. Obalappa, Hindu, aged about SO years, QocHouse Wiis
Mole Vilage and Mandal, Ananihasuramy Distraat, AP.
S Ravi Bhushan, Si Late & sambe Mu hy, Pind, ary, Cos. ones HOSS,
ree on,
3
a
a
BS
2
po
oe
@
Oe
Bey
aot
4
¥
we
o
oy
6.
m. Sewaranna, ayo. Daag Wwu, aged about 60 years, QeaCudivation, Rolla
Vilage ard Mandal, Ananthapuramy Dletricl AS,
O.Sive Kurner, Sic. Dalapes. Nindu, aged about 49 years, DemCuilivation, Rolla
Vilage ana Mandal, Ananthapuramy Districl AP,
indu, aged about 48 yaars, Ocoulllvation,
Rolla Vilage and Mandal, Ananthapuramu (istrief, AP,
OR Rang Reddy, Sio. Ranga nathagos, Hindu, added abou! AY years,
QrcoGuttivation, Rio sie
and Mandal, Anarthapurar nu Distich AR.
Deo Gullvation, Rolie Village ar Yee Ananthapur aru CXetrict
Rant Hindu, aged about O2 years,
Oomcuiivatio; Not Webatta village ane Sena Rolia Mandel, Ananthapurame
Cuetiat AP,
. Chanel Manumakka, Vio. Narasappa, Pingu, aged about OO ye:
wie, Rollie Vilage and Mandal, Amanthanuramy Distinct, AP.
about years, OeeCuiliivation,
Rola Vilage and Wi andal, Ananthapurann Distiat
-Lasshrikanth, Sfo. Thimmaerayanps, hides aged about ay years,
Uo Cudfiveation, Rolla Vilage arc Mandal, An Ananihapurarms © Distt ict Al P.
Avirakunie Vi lage, Raia Mandal, Ananingourany Distinct, AP.
The Nationa' Highway Auer
S&S, Sector 1), wares.
The Garng setent A
National Highway / Aut tho Sf india (Arango
The Oisinet Collector, ANSALEPLE 'District, Anan
The Tahsidar, Rolla Man wal, An
far}, La nd / Acquistion pep artinent,
uy}, Anantapt i Disthiat, AR.
r AP.
TA
ae
'eed
3
. ee
"Eo 3
ms
a
eo
'SS
sexe. PNiaxteimsd A TS
Our Claires, AR .
ee
&
3
eS
Resvondents
TEE
ay
Ne
Ny
t
5
oo
a
WA = }
'
3
xen
*
'eof VWrlt rs ?
iY iy IH ty = =
-
?
WA AJAY KU "y > oe 33 4A ia pre they oe RS neon ind Kedikonda- K * Lt y diect the sy CONSaQuUaNHH "% t Ky ¥ AND ¥ Sng pO Es smipensati Ko ar Adv vs r3e eers:
ain BET : r fied he an 3 S&S re Bes s, Givected iesue of fargon oy frough s WOUPS ON yi :
N notice to the Respondent Nog here: nu, Ane aie, 2 se Advor ad eae rOMOSE CSS 3 m 3 wyisiat wy hae] SO1-2078 far :
:
Yioh eS PAAR & 4 23 TOF 202) E £ * x iA NO:
Sy > Notice fo the respondent No.8. Learned counsel for the petitionerfs is permitted to take out personal notice an the respondent No.6 through READ and file proof of service. Foat affer four (04) weeks for fing counters. Registry is directed to print the name of Government Pleader for Road and Sudidings, in the cauas fist, Ts, tO e® Suh T. MADNAYVI ASSISTANT REGISTRAR PYRUE COPY! SECTION OFFICER The Chief General Manager, National Highway Authority of India, GO S488, Sector 10, Dwaraka, Naw Delhi. Tre Gompetent Authority Wloint Cofiecton), Land Acquisition Department, National Highway Authority of India : (Anant sur, Anantasur Distiat, AP. The Disticl Cllentar, Anantapur Disiric {, Anarthapur, AP. The Tehsidar, Rola Mancdal, Anantanur District, AB. The Executive Engineer, Road and Ginidings, National Highways Division, Ananthgpuramu, Ananthapuramy District. Of to & by RRAD- along with a copy of petition and afidavif Qne GC to SREONALLA AUAY RUMAR Advocate [OPUC! One CC to SALS.S. VARMA (SC FOR NHAN Advocate [OPC Two CCs to GP for the Revenue, High Sout CY Andhra Prac woah PCHITY Two GCs fo GP for the Roads & Sulldings, High Court Of Andhra Pradesh. [OUT 0.0 One spare capy NEIGH QOURT ORS DATED SNOT ROSS NOTE: POST APTEN FOUR (00) WEERS FOR FILING COUNTERS NOTICE BEFORE AOMISSION WP No. g28a6 of 2024