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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(g) in Inland Vessels (Prevention and Control of Pollution and Protection of Inland Water) Rules, 2016

(g)"sludge" means sludge from the fuel or lubricating oil separators, waste lubricating oil from main auxiliary machinery, or waste oil from bilge water separator, oil filtering equipment or drip trays.