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Principal Commissioner Of Income Tax ... vs Interglobe Technology Quotient Pvt. ... on 3 July, 2018

Bench: A.K. Sikri, Ashok Bhushan

       ITEM NO.8                            COURT NO.5                  SECTION XIV

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

       SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 17893/2018

       (Arising out of impugned final judgment and order dated 30-05-2017
       in ITA No. 346/2017 passed by the High Court of Delhi At New Delhi)

       PRINCIPAL COMMISSIONER OF INCOME TAX DELHI                         Petitioner(s)

                                                    VERSUS

       INTERGLOBE TECHNOLOGY QUOTIENT PVT. LTD.                           Respondent(s)

       (FOR ADMISSION and I.R. and IA No.75865/2018-CONDONATION OF DELAY
       IN FILING)

       WITH
       Diary No(s). 13833/2018 (XIV)
       (FOR ADMISSION and I.R. and IA No.83174/2018-CONDONATION OF DELAY
       IN FILING and IA No.83175/2018-CONDONATION OF DELAY IN REFILING)

       Diary No(s). 19862/2018 (XIV)
       (FOR ADMISSION and I.R. and IA No.79562/2018-CONDONATION OF DELAY
       IN FILING and IA No.79563/2018-EXEMPTION FROM FILING C/C OF THE
       IMPUGNED JUDGMENT)

       Date : 03-07-2018 These matters were called on for hearing today.

       CORAM :
                             HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN

       For Petitioner(s)               Ms. Pinky Anand, ASG
                                       Mr. Rupesh Kumar, Adv.
                                       Mr. Zoheb Hussain, Adv.
                                       Ms. Kirti Dua, Adv.
                                       Mrs. Anil Katiyar, AOR

       For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

As prayed, list the matters after two weeks.

(SUSHIL KUMAR RAKHEJA) (RAJINDER KAUR) COURT MASTER (SH) BRANCH OFFICER