Gauhati High Court
Diganta Buragohai vs The State Of Assam And 5 Ors on 7 June, 2023
Author: Manish Choudhury
Bench: Manish Choudhury
Page No. 1/2
GAHC010150532021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5024/2021
DIGANTA BURAGOHAI
S/O SRI DHAMESWAR BURAGOHAIN, PROFESSIION GOVERNMENT
CONTRACTOR, R/O PUB SARANIA BYE LANE 4, HOUSE NO. 4, RAJGARH
ROAD, P.S. CHANDMARI, GUWAHATI, PIN 788003, DIST. KAMRUP (M)
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM, PUBLIC WORKS DEPTT., DISPUR, GUWAHATI 6
2:THE CHIEF ENGINEER
PWD (BORDER ROADS)
ASSAM AND EMPOWERED OFFICER ASRB
CHANDMARI
GUWAHATI 3
3:THE ADDL. CHIEF ENGINEER
PWRD
BARAK VALLEY ZONE
SILCHAR
4:THE SUPERINTENDING ENGINEER
PWRD
CACHAR CIRCLE
SILCHAR
5:EXECUTIVE ENGINEER
PWRD
PATHARKANDI AND RATABARI TERRRITORIAL ROAD DIVISION
RAMKRISHNA NAGAR.
6:THE ASSTT. EXECUTIVE ENGINEER
PWRD
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PATHARKANDI TERRITORIAL ROAD SUBDIVISIO
Advocate for the Petitioner : MR. P K ROYCHOUDHURY
Advocate for the Respondent : SC, PWD
BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
Date : 07.06.2023 On the prayer of Mr. G. Deka, learned counsel for the petitioner, list the case after a week.
Mr. B. Choudhury, learned Standing Counsel, PWD for all the respondents is present and has no objection to the said prayer.
JUDGE Comparing Assistant