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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(3) in The U.P. Dookan Aur Vanijya Adhishthan Niyamavali, 1963

(3)The shops and commercial establishments wherein only wholesale business of foodgrains, pulses and oil seeds is carried on, and which are situated in a grain mandi specified in this behalf by the District Magistrate having jurisdiction over the area may open earlier, but not before 6 a. m.