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Union of India - Section

Section 27 in The Cochin Harbour Craft Rules, 1947

27. Appeal from Deputy Conservator of the Port's decision.

- An appeal shall lie from any of the decisions of the Deputy Conservator of the Port under these rules, to the Conservator of the Port. Such appeal shall be preferred in writing within seven days after the decision of the Deputy Conservator of the Port has been communicated in writing to the port or parties concerned, and the decision of the Conservator thereon shall be final.