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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(p) in Chhattisgarh State Electricity Board Transfer Scheme Rules, 2008

(p)"Trading Company" means the Chhattisgarh State Power Trading Company Limited, a company to be incorporated under the Companies Act, 1956 with the main object of undertaking the trading of electricity.