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State of Madhya Pradesh - Section

Section 7 in The M.P. English Stenographers and Typists (Training) Rules, 1967

7.

The various benefits that will accrue as a result of passing the examinations as mentioned in the GAD Memorandum Nos. 220-110-1-PC and 3033/CR, 372-1 (iii)/63, dated the 30th August, 1962 and the 4th December, 1963, respectively, and as mentioned in the Education Department Memorandum No. 6109/2071/XX-CC, dated the 17th December, 1962 will be available to the allocated Government servants upto the end of March, 1974. The benefits will not, however, be permissible to those who pass the prescribed examination or examinations after the period prescribed for the purpose.