Delhi High Court - Orders
Bharat Sanchar Nigam Ltd vs Bsnl Casual And Contract Workers Union ... on 19 March, 2024
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~95
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10098/2021, CM APPL. 31189/2021 & CM APPL.
3533/2023
BHARAT SANCHAR NIGAM LTD ..... Petitioner
Through: Mr. Dinesh Agnani, Senior Advocate
with Mr. Deepak Thukral and Mr.
Sudhir Khurana, Advocates.
versus
BSNL CASUAL AND CONTRACT WORKERS UNION (REGD.)
..... Respondent
Through: Mr. Anuj Aggarwal and Ms. Shreya
Kukreti, Advocates.
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 19.03.2024 At request of the learned counsel appearing on behalf of the petitioner, list on 15th April, 2024.
Interim orders, if any, to continue.
CHANDRA DHARI SINGH, J MARCH 19, 2024 rk/av Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/03/2024 at 04:55:54