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[Cites 0, Cited by 0] [Section 35A] [Entire Act]

State of Tripura - Subsection

Section 35A(1) in Tripura Tribal Areas Autonomous District (Establishment of Village Committee) Act, 1994

(1)The Chairman and Vice-Chairman of a Village Committee shall be entitled to receive such honorarium and traveling allowances per month and every member shall get such sitting fees per month out of the fund at the disposal or under the control of the Village Committee as may be fixed by the Executive Committee by order from time to time.