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Calcutta High Court (Appellete Side)

Dr. Tarak Purkayet vs The State Of West Bengal & Ors on 15 February, 2021

Author: Rajarshi Bharadwaj

Bench: Rajarshi Bharadwaj

03 15.02.2021. W.P.A. 4189 of 2021 ab Ct. 15 Dr. Tarak Purkayet Vs. The State of West Bengal & Ors.

Ms. Dipika Basu Mr. Sabyasachi Roy ... For the Petitioner.

Mr. Subhrangsu Panda ... For the WBCSC.

On the prayer of the learned Counsel appearing for the petitioner, the matter is released from this list.

(Rajarshi Bharadwaj, J.)