Himachal Pradesh High Court
Maharishi Markandeshwar University & ... vs . on 22 March, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Maharishi Markandeshwar University & another vs. State of Himachal Pradesh and others.
.
CWP No. 1586 of 2022.
22.03.2022. Present: Mr. K.D. Shreedhar, Senior Advocate with Mr. Sameer Thakur, Advocate, for the petitioners.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents-State.
At the pleasure of Hon'ble the Chief Justice, list before another Bench in which one of us (Justice Tarlok Singh Chauhan) is not a member.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) nd 22 March, 2022. Judge (krt) ::: Downloaded on - 23/03/2022 20:12:18 :::CIS