Section 8(3)(c) in The Assam Non-Government School and College Employees Centralised Provident Fund Scheme Act, 1969

[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

(c)examine with regard to any matter relevant to any of the purposes aforesaid the employer or any other persons found in charge of its office ;

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