Section 19 in Sikkim Nationalised Transport Prevention of Ticketless Travel and Miscellaneous Provisions Act, 1981
19. Entering transport vehicle without reservation or refusal to vacate the seat.
- If any passenger -(a)having entered a transport vehicle wherein no seat has been reserved for his use, or(b)having unauthorizedly ,occupied a seat reserved-for the use of another passenger, refuses to leave it when required to do so by any employee, any employee authorised by the Sikkim Transport in this behalf, may remove him or cause him to be removed with the aid of any other person from the transport vehicle or seat, and shall also be punished with fine - which may extend to one hundred rupees.
