Section 3(4)(iv) in The Chhattisgarh, Micro and Small Enterprises Facilitation Council Rules, 2006

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State of Chattisgarh - Subsection

Section 3(4)(iv) in The Chhattisgarh, Micro and Small Enterprises Facilitation Council Rules, 2006

(iv)if he absents himself from three consecutive meetings of the Council without assent of the Chairpersons, and in any case from five consecutive meetings; or

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State of Chattisgarh - Subsection

Section 3(4)(iv) in The Chhattisgarh, Micro and Small Enterprises Facilitation Council Rules, 2006