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State of Tripura - Section

Section 29 in Tripura Tribal Areas Autonomous District (Establishment of Village Committee) Act, 1994

29. Dissolution of the Village Committee.

- The Executive Committee of the District Council may dissolved the Village Committee and take over its administration of the Village Committee if, in its opinion its continuation would adversely affect the peace, welfare and progress of the people of the village;Provided such taking over of the administration of Village Committee shall not exceed six months.