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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Telangana - Subsection

Section 4(2)(ii) in Telangana State Industrial Project Approval and Self Certification System (Ts-Ipass) Act, 2014

(ii)to receive all applications for clearances for setting up industrial units with proposed investment more than the amount notified under section 17;