Supreme Court - Daily Orders
Union Of India vs Sehdev Paswan on 9 August, 2023
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
ITEM NO.111 COURT NO.9 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 9230-9231/2016
UNION OF INDIA & ANR. Appellant(s)
VERSUS
SEHDEV PASWAN & ORS. Respondent(s)
IA No. 73500/2019 - APPLICATION FOR SUBSTITUTION
IA No. 73502/2019 - CONDONATION OF DELAY IN FILING SUBSTITUTION
APPLN.
IA No. 82239/2021 - INTERVENTION/IMPLEADMENT
IA No. 73501/2019 - SETTING ASIDE AN ABATEMENT
Date : 09-08-2023 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Appellant(s) Mr. Shailesh Madiyal, Adv.
Mr. V. V. V. Pattabhiram, Adv.
Mr. Atulesh Kumar, Adv.
Mr. Devashish Bharukha, Adv.
Mr. Anuj Srinivas Udupa, Adv.
Mr. Raman Kumar Bharti, Adv.
Mr. Arvind Kumar Sharma, AOR
For Respondent(s) Ms. Uttara Babbar, AOR
Mr. Manan Bansal, Adv.
Mr. Madhav Maira, Adv.
Ms. Sampriti Baksi, Adv.
Mr. Abir Phukan, Adv.
Mr. Vedant Goel, Adv.
M/S. Kmnp Law Aor, AOR
Ms. Rashmi Singh, AOR
UPON hearing the counsel the Court made the following
O R D E R
At the joint request of learned counsel for the parties, re-
Signature Not Verifiedlist the matter after two weeks.
Digitally signed by Jayant Kumar Arora Date: 2023.08.10 16:56:29 IST Reason:(JAYANT KUMAR ARORA) (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS BRANCH OFFICER