Orissa High Court
Preiest Prabhudhan(Dead) vs Rourkela Parish Council on 25 July, 2025
IN THE HIGH COURT OF ORISSA AT CUTTACK
RSA No.613 of 2003
Preiest Prabhudhan(dead) ..... Appellants
through LRs Rev. Junul
Timling and others
Represented By Adv. -
M/s.Ramakanta Mohanty, Sr. Advocate
-versus-
Rourkela Parish Council, ..... Respondents
Sundargarh and others
Represented By Adv. -
M/s.Shashi Bhusan Jena,
P.K.Ghose, S.Behera,
S.S.Mohapatra, R.N.Moharana
CORAM:
THE HON'BLE MR. JUSTICE ANANDA CHANDRA
BEHERA
ORDER
25.07.2025 Order No.
20. 1. This matter is taken up through hybrid mode.
2. The appellants are directed to take step for substitution of the legal heirs of the deceased respondent nos.14, 15 and 19.
3. List this 2nd appeal on 29.08.2025.
( ANANDA CHANDRA BEHERA) Signature Not Verified Judge Jagabandhu Digitally Signed Signed by: JAGABANDHU BEHERA Designation: Personal Assistant Reason: Authentication Location: OHC, CUTTACK Date: 25-Jul-2025 15:42:51 Page 1 of 1.