Gujarat High Court
Hemlataben Mangalsinh vs Shantaben Wife Of Chandulal Narshidas & ... on 11 April, 2014
Author: N.V.Anjaria
Bench: N.V.Anjaria
C/CRA/27/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL REVISION APPLICATION NO. 27 of 2014
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HEMLATABEN MANGALSINH....Applicant(s)
Versus
SHANTABEN WIFE OF CHANDULAL NARSHIDAS & 2....Opponent(s)
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Appearance:
MR. JAY M THAKKAR, ADVOCATE for the Applicant(s) No. 1
NOTICE UNSERVED for the Opponent(s) No. 1 - 3
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CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA
Date : 11/04/2014
ORAL ORDER
It was recorded in the order dated 26th March, 2014, upon a statement of learned advocate Mr.Ashish Dagli that he would be appearing and filing Vakalatnama. In that view, since name of Mr.Ashish Dagli is not shown, matter shall stand over to 21 st April, 2014. Office shall show appearance of Mr.Ashish Dagli as learned advocate for opponents.
(N.V.ANJARIA, J.) Anup Page 1 of 1