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[Cites 0, Cited by 0] [Section 46(12)] [Section 46] [Entire Act]

State of Punjab - Subsection

Section 46(12)(c) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(c)the care plan shall be reviewed quarterly by the Management Committee, for appropriate development and rehabilitation including options for release or restoration to family or foster care or adoption;