Section 30(7) in Kashmir and Jammu Universities Act, 1969
(7)[ Notwithstanding anything contained in this section or any Statute or Regulation made thereunder, each University may have a Board of Postgraduate Studies for each subject in which Post-graduate instruction is imparted, and a Board of Under-graduate Studies for the subject or subjects in which Under-graduate instruction is imparted. The composition of these Boards shall be such as may be determined by the Chancellor in consultation with the ViceChancellor of the University concerned.] [Sub-section (7) added by Act III of 1979.]
