Delhi High Court - Orders
Baptist Church Trust Association vs The Secretary, Government Of India And ... on 2 November, 2023
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1622/2019 & CM Appls.7474/2019 and 12958/2019
BAPTIST CHURCH TRUST ASSOCIATION ..... Petitioner
Through: Mr. Deeptakirti Verma, Adv.
versus
THE SECRETARY, GOVERNMENT OF INDIA AND ORS.
..... Respondents
Through: Mr. Rajesh Gogna, CGSC with Ms.
Priya Singh, Adv. for R-1 & 3.
Mr. Rajiv Mishra, Adv. for R-4.
CORAM:
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 02.11.2023 [Physical Hearing/Hybrid Hearing (as per request)]
1. Learned Counsels for the Petitioner and Respondent No.4 seek additional time to comply with paragraph 6 and 6.1 of the order dated 03.05.2023.
2. List the matter on 13.05.2024.
TARA VITASTA GANJU, J NOVEMBER 2, 2023/r Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/11/2023 at 01:59:59