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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(3) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(3)No clinical establishment shall offer any such healthcare service facilities or keep or carry on such number of beds unless mentioned in the license granted which shall attract penalty under section 27 of the Act.