Section 6(2) in The Legal Metrology (Packaged Commodities) Rules, 2011
(2)[ Every package shall bear the name, address, telephone number, E-mail address of the person who can be or the office which can be or the office which can be contacted, in case of consumer complaints.] [Substituted by Notification No. G.S.R. 385(E), dated 14.5.2015 (w.e.f. 1.1.2016).]
