Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74(5)] [Section 74] [Entire Act] Madras Presidency - Subsection Section 74(5)(b) in Madras Hindu Religious and Charitable Endowments Act, 1951 (b)in lieu of such application may appeal to the Government who shall pass such orders as they think fit.