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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Goa - Subsection

Section 22(1)(i) in The Goa, Daman and Diu Public Health Act, 1985

(i)that there is within such building or within reasonable distance therefrom, a supply of wholesome water sufficient for the domestic purpose of the inmates of such building, and