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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2)(d) in The Telecom Regulatory Authority Of India Act, 1997

(d)every other person or body of persons who has had dealings in the course of business with any of the persons mentioned in clauses (b) and (c),