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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

Union of India - Subsection

Section 93(2)(a) in The Inland Vessels Act, 2021

(a)name, permanent address as given in the Unique Identification Document issued by Unique Identification Authority of India, electoral identification document or such other document of the owner, as may be prescribed by the State Government;