Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Maharashtra - Subsection Section 50(5) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965 (5)[* * *] [Sub-sections (5), (6) and (9) were deleted by Maharashtra 15 of 2012, Section 3 (w.e.f. 4-8-2012).].
