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[Cites 0, Cited by 10] [Section 10(2)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2)(m) in Administration of Evacuee Property Act, 1950

(m)incur any expenditure, including the payment of taxes, duties, cesses and rates to Government or to any local authority or of any amounts due to any employee of the evacuee or of any debt due by the evacuee to any person ;