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[Cites 0, Cited by 0] [Section 61(3)] [Section 61] [Entire Act]

State of Uttar Pradesh - Subsection

Section 61(3)(a) in U.P. Revenue Code Rules, 2016

(a)a list in R.C. Form-16 showing separately particulars of persons of the three categories mentioned in sub-section (1) of section 64 of the Code;