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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(1) in Tamil Nadu Village Panchayats Cleaning of Private Soak Pit and Cess Pools) Rules, 1999

(1)The village panchayat may levy a fee from the owner or occupier of the said premises or place at the rate calculated to cover the cost of the service.