Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40F] [Entire Act] State of Gujarat - Subsection Section 40F(2) in Gujarat Primary Education Act, 1947 (2)A Tribunal shall have jurisdiction for such area as may be specified by the State Government in the order referred to in sub-section (1).