Jammu & Kashmir High Court - Srinagar Bench
Mehbooba Mufti vs Union Of India And Ors on 3 November, 2025
Author: Rajnesh Oswal
Bench: Rajnesh Oswal
Sr. No.1
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
(THROUGH VIRTUAL MODE)
CJ Court Case: WP(C) No. 14/2025
Mehbooba Mufti ...Petitioner(s)/Appellant(s)
Through: M/s Aditya Gupta & Sayed Majid Shah,
Advocates.
V/s
Union of India and ors. .... Respondent(s)
Through:
CORAM: HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE.
ORDER
03.11.2025 Having argued the matter at some length, learned counsel for the petitioner prays for further time to prepare and argue the petition.
Adjourned to 18th November 2025.
(RAJNESH OSWAL) (ARUN PALLI)
JUDGE CHIEF JUSTICE
Jammu
03.11.2025
Sunita/Secy.