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[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

NCT Delhi - Subsection

Section 15(4)(e) in The Delhi Apartment ownership Act, 1986

(e)Specifying the manner in which the income derived and expenditure incurred by the Association of Apartment Owners shall be dealt with, or as the case may be, accounted for.