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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(4) in Chhattisgarh Scheduled Castes, Scheduled Tribes and Other Backward Classes (Regulation of Social Status Certification) Rules, 2013

(4)The applicant shall submit original certificates and documents, at the time of verification or whenever required, before the Competent Authority. District level Certificate Verification Committee or Scrutiny Committee, as the case may be.