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State of Rajasthan - Section

Section 42 in The Rajasthan Brewery Rules, 1972

42. Modes of realising duty.

- Duty shall be realised in either of the two ways, viz.,-
(i)by payment in cash either in the sub-treasury or in the treasury of the district if there is no sub-treasury in the station;
(ii)by book credit from any advance account kept for the purpose.